Citation : 2013 Latest Caselaw 4206 ALL
Judgement Date : 16 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 62781 of 2006 Petitioner :- Shri Behari Ji Mahraj Birajman Mandir Shri Behari Ji Mahraj Respondent :- Smt. Kalawati And Others Counsel for Petitioner :- M.K. Gupta Counsel for Respondent :- S.K. Rai Hon'ble Rajes Kumar,J.
Learned counsel for the petitioner has been elevated to the Bench. Office is directed to issue notice to the petitioners to engage another counsel.
Order Date :- 16.7.2013
OP
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