Ram Chandra Prasad & Others vs Shyam Das & Others
2013 Latest Caselaw 4199 ALL

Citation : 2013 Latest Caselaw 4199 ALL
Judgement Date : 16 July, 2013

Allahabad High Court

Ram Chandra Prasad & Others vs Shyam Das & Others on 16 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 35232 of 2009
 

 
Petitioner :- Ram Chandra Prasad & Others
 
Respondent :- Shyam Das & Others
 
Counsel for Petitioner :- M.P. Sinha,Rajni Ojha
 

 
Hon'ble Rajes Kumar,J.

Despite the notice being sent by registered post, the respondents have not put in appearance. Let the petitioners may take a fresh step to serve the respondents by registered post and also by dasti summon.

List after four weeks.

Order Date :- 16.7.2013

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