Smt. Razia Khatun vs Sri Zarif Ahmad Ansari
2013 Latest Caselaw 4196 ALL

Citation : 2013 Latest Caselaw 4196 ALL
Judgement Date : 16 July, 2013

Allahabad High Court

Smt. Razia Khatun vs Sri Zarif Ahmad Ansari on 16 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 61413 of 2006
 

 
Petitioner :- Smt. Razia Khatun
 
Respondent :- Sri Zarif Ahmad Ansari
 
Counsel for Petitioner :- A.N. Bhargava,K.K. Dubey,Yogesh Agarwal
 
Counsel for Respondent :- M.K. Gupta
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the respondent has been elevated to the Bench. Office is directed to issue notice to the respondent to engage another counsel.

Order Date :- 16.7.2013

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