Saroj Sirohi And Another vs Sachin And Others
2013 Latest Caselaw 4194 ALL

Citation : 2013 Latest Caselaw 4194 ALL
Judgement Date : 16 July, 2013

Allahabad High Court

Saroj Sirohi And Another vs Sachin And Others on 16 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 12268 of 2013
 

 
Petitioner :- Saroj Sirohi And Another
 
Respondent :- Sachin And Others
 
Counsel for Petitioner :- V.P. Mishra
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioners states that he has received counter affidavit from Ms. Rubi Chaudhary, Advocate on 1.7.2013. The counter affidavit is not on record. Office is directed to place the counter affidavit on record, in case if the same has been filed. As prayed, three weeks time is allowed to file rejoinder affidavit.

List in week commencing 19.8.2013. Till the next date of listing, interim order shall continue.

Order Date :- 16.7.2013

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