Raju vs State Of U.P. And 2 Others
2013 Latest Caselaw 4168 ALL

Citation : 2013 Latest Caselaw 4168 ALL
Judgement Date : 15 July, 2013

Allahabad High Court

Raju vs State Of U.P. And 2 Others on 15 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 37649 of 2013
 

 
Petitioner :- Raju
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- B.R. Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the Respondent Nos. 1 and 2, the case is directed to be put-up as fresh on 5th August, 2013 so as to enable him to obtain instructions in the matter, particularly, in regard to the Order dated 28.06.2013 passed by the Sub-Divisional Magistrate concerned on an Application submitted by the Respondent No. 3, copy whereof has been filed as Annexure-6 to the Writ Petition.

Order Date :- 15.7.2013

Priyanka

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