Mashook Hussain vs State Of U.P.
2013 Latest Caselaw 4165 ALL

Citation : 2013 Latest Caselaw 4165 ALL
Judgement Date : 15 July, 2013

Allahabad High Court

Mashook Hussain vs State Of U.P. on 15 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1106 of 2009
 

 
Appellant :- Mashook Hussain
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.K. Verma,Braham Singh,Sanjay Dwivedi
 
Counsel for Respondent :- Govt. Advocate,Raj Kumar Khanna
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed by the learned counsel for the appellant, list on 23rd July, 2013.

Order Date :- 15.7.2013

Mustaqeem.

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