Mohd. Usman @ Chotey vs Prescribed Authority And Another
2013 Latest Caselaw 4152 ALL

Citation : 2013 Latest Caselaw 4152 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Mohd. Usman @ Chotey vs Prescribed Authority And Another on 12 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 45072 of 2007
 

 
Petitioner :- Mohd. Usman @ Chotey
 
Respondent :- Prescribed Authority And Another
 
Counsel for Petitioner :- Arvind Agrawal
 
Counsel for Respondent :- R.K. Mishra,H.C. Mishra
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Arvind Agrawal, Advocate.

Order Date :- 12.7.2013

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