Dr. Gorakhnath vs Judge, Small Cuases Court And ...
2013 Latest Caselaw 4151 ALL

Citation : 2013 Latest Caselaw 4151 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Dr. Gorakhnath vs Judge, Small Cuases Court And ... on 12 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 34386 of 2011
 

 
Petitioner :- Dr. Gorakhnath
 
Respondent :- Judge, Small Cuases Court And Others
 
Counsel for Petitioner :- K.M. Misra,Kamlesh Kumar Mishra
 

 
Hon'ble Rajes Kumar,J.

Office is directed to give a report about the service of notice on the respondents.

List in the next cause list i.e. on 19.7.2013.

Order Date :- 12.7.2013

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