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Ran Vijay Singh S/O Dhan Pal Singh vs State Of U.P. Thru Prin. Secy. ...
2013 Latest Caselaw 4138 ALL

Citation : 2013 Latest Caselaw 4138 ALL
Judgement Date : 12 July, 2013

Allahabad High Court
Ran Vijay Singh S/O Dhan Pal Singh vs State Of U.P. Thru Prin. Secy. ... on 12 July, 2013
Bench: Rajiv Sharma, Surendra Vikram Rathore



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 321 of 2011
 

 
Petitioner :- Ran Vijay Singh S/O Dhan Pal Singh
 
Respondent :- State Of U.P. Thru Prin. Secy. Karmik & Others
 
Counsel for Petitioner :- Raghvendra Singh
 
Counsel for Respondent :- C.S.C.,J.P. Singh,S M Royekwar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Dismissed vide our order of date passed on separate sheets, contained in Writ Petition No.303 (SB) of 2011.

Order Date :- 12.7.2013

Virendra

 

 

 
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