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Atul Sinha S/O Manik Sinha, ... vs U.P.Public Service Commission, ...
2013 Latest Caselaw 4136 ALL

Citation : 2013 Latest Caselaw 4136 ALL
Judgement Date : 12 July, 2013

Allahabad High Court
Atul Sinha S/O Manik Sinha, ... vs U.P.Public Service Commission, ... on 12 July, 2013
Bench: Rajiv Sharma, Surendra Vikram Rathore



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 315 of 2011
 

 
Petitioner :- Atul Sinha S/O Manik Sinha, Advocate
 
Respondent :- U.P.Public Service Commission, Allahabad Thru Secy. & Others
 
Counsel for Petitioner :- Manik Sinha,Dr.L.P.Mishra,Manik Sinha
 
Counsel for Respondent :- C.S.C.,I.P. Singh,Rajnish Kumar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Partly allowed vide order our order of date passed on separate sheets, contained in Writ Petition No.303 (SB) of 2011.

Order Date :- 12.7.2013

Virendra

 

 

 
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