Gajendra Singh And Ors. vs Tilak Raj Sachdeva And Anr.
2013 Latest Caselaw 4133 ALL

Citation : 2013 Latest Caselaw 4133 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Gajendra Singh And Ors. vs Tilak Raj Sachdeva And Anr. on 12 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 16073 of 2013
 

 
Petitioner :- Gajendra Singh And Ors.
 
Respondent :- Tilak Raj Sachdeva And Anr.
 
Counsel for Petitioner :- Komal Mehrotra
 
Counsel for Respondent :- Sharad Kumar Pandey
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Komal Mehrotra, Advocate.

Order Date :- 12.7.2013

Download the LatestLaws.com Mobile App