Nem Singh vs State Of U.P.
2013 Latest Caselaw 4125 ALL

Citation : 2013 Latest Caselaw 4125 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Nem Singh vs State Of U.P. on 12 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8530 of 2013
 

 
Applicant :- Nem Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gaurav Kakkar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

On the request of the learned counsel for the applicant, the case is passed over.

Order Date :- 12.7.2013

Mustaqeem.

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