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Hari Datta Singh S/O Bala Prasad vs State Of U.P. Thru Prin. Secy. ...
2013 Latest Caselaw 4121 ALL

Citation : 2013 Latest Caselaw 4121 ALL
Judgement Date : 12 July, 2013

Allahabad High Court
Hari Datta Singh S/O Bala Prasad vs State Of U.P. Thru Prin. Secy. ... on 12 July, 2013
Bench: Rajiv Sharma, Surendra Vikram Rathore



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 318 of 2011
 

 
Petitioner :- Hari Datta Singh S/O Bala Prasad
 
Respondent :- State Of U.P. Thru Prin. Secy. Karmik & Others
 
Counsel for Petitioner :- Anurag Kr. Singh
 
Counsel for Respondent :- C.S.C.,I.P. Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Partly allowed vide order our order of date passed on separate sheets, contained in Writ Petition No.303 (SB) of 2011.

Order Date :- 12.7.2013

Virendra

 

 

 
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