Saroj Mati Gupta & Others vs U.P. Public Service Commission, ...
2013 Latest Caselaw 4117 ALL

Citation : 2013 Latest Caselaw 4117 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Saroj Mati Gupta & Others vs U.P. Public Service Commission, ... on 12 July, 2013

Bench: Rajiv Sharma, Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 313 of 2011
 

 
Petitioner :- Saroj Mati Gupta & Others
 
Respondent :- U.P. Public Service Commission, Allahabad, & Others
 
Counsel for Petitioner :- Vivek Raj Singh,Avinash Chandra
 
Counsel for Respondent :- C.S.C.,Rajnish Kumar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Partly allowed vide order our order of date passed on separate sheets, contained in Writ Petition No.303 (SB) of 2011.

Order Date :- 12.7.2013

Virendra

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