Prachi Mishra vs State Of U.P.Through Prin. Secy. ...
2013 Latest Caselaw 4115 ALL

Citation : 2013 Latest Caselaw 4115 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Prachi Mishra vs State Of U.P.Through Prin. Secy. ... on 12 July, 2013

Bench: Rajiv Sharma, Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 308 of 2011
 

 
Petitioner :- Prachi Mishra
 
Respondent :- State Of U.P.Through Prin. Secy. Karmik Deptt. Govt. Of U.P.
 
Counsel for Petitioner :- Ran Vijay Singh
 
Counsel for Respondent :- C.S.C.,Rajnish Kumar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Partly allowed vide order our order of date passed on separate sheets, contained in Writ Petition No.303 (SB) of 2011.

Order Date :- 12.7.2013

Virendra

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