Rakesh Kumar Dwivedi vs State Of U.P. And Another
2013 Latest Caselaw 4111 ALL

Citation : 2013 Latest Caselaw 4111 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Rakesh Kumar Dwivedi vs State Of U.P. And Another on 12 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 38836 of 2012
 

 
Applicant :- Rakesh Kumar Dwivedi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anoop Trivedi
 
Counsel for Opposite Party :- Govt.Advocate,Namwar Singh,Sanjiv Singh
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Anoop Trivedi, learned counsel for the applicant.

Order Date :- 12.7.2013

Mustaqeem.

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