Ram Kishore (Since Deceased) And ... vs Ganesh
2013 Latest Caselaw 4109 ALL

Citation : 2013 Latest Caselaw 4109 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Ram Kishore (Since Deceased) And ... vs Ganesh on 12 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 8369 of 2007
 

 
Petitioner :- Ram Kishore (Since Deceased) And Another
 
Respondent :- Ganesh
 
Counsel for Petitioner :- Rahul Sahai
 
Counsel for Respondent :- Siddhartha Verma,S.C.
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Rahul Sahai, Advocate.

Order Date :- 12.7.2013

Download the LatestLaws.com Mobile App