Citation : 2013 Latest Caselaw 4104 ALL
Judgement Date : 12 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 34084 of 2007 Petitioner :- State Of U.P. Thru' Collector And Another Respondent :- Sanjay Khaitan Counsel for Petitioner :- Ram Krishna Counsel for Respondent :- Arun Kumar,R.N.Misra Hon'ble Rajes Kumar,J.
The case is passed over on the illness-slip of Sri R.N. Mishra, Advocate.
Order Date :- 12.7.2013
OP
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