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Ashwani Kumar vs Sri Natthu Mal Kansal (Since ...
2013 Latest Caselaw 4102 ALL

Citation : 2013 Latest Caselaw 4102 ALL
Judgement Date : 12 July, 2013

Allahabad High Court
Ashwani Kumar vs Sri Natthu Mal Kansal (Since ... on 12 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 66147 of 2011
 

 
Petitioner :- Ashwani Kumar
 
Respondent :- Sri Natthu Mal Kansal (Since Deceased)
 
Counsel for Petitioner :- Madan Mohan
 
Counsel for Respondent :- Pankaj Agarwal
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Madan Mohan, Advocate.

Order Date :- 12.7.2013

OP

 

 

 
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