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Ram Prakash Varshney vs Smt. Meena Sharma And Another
2013 Latest Caselaw 4100 ALL

Citation : 2013 Latest Caselaw 4100 ALL
Judgement Date : 12 July, 2013

Allahabad High Court
Ram Prakash Varshney vs Smt. Meena Sharma And Another on 12 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27061 of 2006
 

 
Petitioner :- Ram Prakash Varshney
 
Respondent :- Smt. Meena Sharma And Another
 
Counsel for Petitioner :- Rishi Chadha
 
Counsel for Respondent :- M.K. Gupta
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the respondent has been elevated to the Bench. Office is directed to issue notice to the respondent to engage another counsel.

Order Date :- 12.7.2013

OP

 

 

 
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