Rama Nand Gupta S/O Shri Mansha Ram ... vs Uttar Pradesh Public Service ...
2013 Latest Caselaw 4095 ALL

Citation : 2013 Latest Caselaw 4095 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Rama Nand Gupta S/O Shri Mansha Ram ... vs Uttar Pradesh Public Service ... on 12 July, 2013

Bench: Rajiv Sharma, Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1815 of 2009
 

 
Petitioner :- Rama Nand Gupta S/O Shri Mansha Ram Gupta
 
Respondent :- Uttar Pradesh Public Service Commission Through Its Secretry
 
Counsel for Petitioner :- Vivek Kumar Shukla,P.Shukla
 
Counsel for Respondent :- Rajnish Kumar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Partly allowed vide order our order of date passed on separate sheets, contained in Writ Petition No.303 (SB) of 2011.

Order Date :- 12.7.2013

Virendra

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