Som Pandey S/O Radha Kant Pandey vs U.P. Public Service ...
2013 Latest Caselaw 4091 ALL

Citation : 2013 Latest Caselaw 4091 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Som Pandey S/O Radha Kant Pandey vs U.P. Public Service ... on 12 July, 2013

Bench: Rajiv Sharma, Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 307 of 2011
 

 
Petitioner :- Som Pandey S/O Radha Kant Pandey
 
Respondent :- U.P. Public Service Commissiona,Allahabad & Anr.
 
Counsel for Petitioner :- Inperson,Som Pandey
 
Counsel for Respondent :- I.P. Singh,Rajnish Kumar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Partly allowed vide order our order of date passed on separate sheets, contained in Writ Petition No.303 (SB) of 2011.

Order Date :- 12.7.2013

Virendra

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