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Munna Khan And Others vs State Of U.P. And Another
2013 Latest Caselaw 4089 ALL

Citation : 2013 Latest Caselaw 4089 ALL
Judgement Date : 12 July, 2013

Allahabad High Court
Munna Khan And Others vs State Of U.P. And Another on 12 July, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 5045 of 2013
 

 
Applicant :- Munna Khan And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Dharm Vir Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicant prays for and is granted a weeks' time to file rejoinder affidavit.

List in the next cause list.

Interim order granted earlier shall remain operative till the next date of listing.

Order Date :- 12.7.2013

Mustaqeem.

 

 

 
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