Madan Lal vs A.D.J./Special Judge, ...
2013 Latest Caselaw 4088 ALL

Citation : 2013 Latest Caselaw 4088 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Madan Lal vs A.D.J./Special Judge, ... on 12 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 19007 of 2006
 

 
Petitioner :- Madan Lal
 
Respondent :- A.D.J./Special Judge, Prevention Of Corruption Act And Anr.
 
Counsel for Petitioner :- H.R. Misra,Abhishek Mishra
 
Counsel for Respondent :- Ram Belas Yadav,Swarajay Prakash
 

 
Hon'ble Rajes Kumar,J.

List after four weeks. Office is directed to give a fresh report about the service of notice.

Order Date :- 12.7.2013

Download the LatestLaws.com Mobile App