Citation : 2013 Latest Caselaw 4079 ALL
Judgement Date : 12 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 20474 of 2012 Petitioner :- Kamlesh Kumar Respondent :- Additional District Judge Kanpur Nagar And Others Counsel for Petitioner :- S.S. Upadhyay,Ram Akbal Upadhyay Counsel for Respondent :- Atul Dayal,Rajeev Nayan Singh Hon'ble Rajes Kumar,J.
The case is passed over on the illness-slip of Sri Ram Akbal Upadhyay, Advocate.
Order Date :- 12.7.2013
OP
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