Manoj John And Others vs State Of U.P. And Another
2013 Latest Caselaw 4074 ALL

Citation : 2013 Latest Caselaw 4074 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Manoj John And Others vs State Of U.P. And Another on 12 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 9398 of 2013
 

 
Applicant :- Manoj John And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shiv Babu Dubey
 
Counsel for Opposite Party :- Govt. Advocate,Ashutosh Kumar
 

 
Hon'ble Naheed Ara Moonis,J.

On the request of the learned counsel for the applicants, put up this case on 15th July, 2013 as unlisted.

Order Date :- 12.7.2013

Mustaqeem.

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