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Masroor Ahmed vs State Of U.P. & Others
2013 Latest Caselaw 4056 ALL

Citation : 2013 Latest Caselaw 4056 ALL
Judgement Date : 11 July, 2013

Allahabad High Court
Masroor Ahmed vs State Of U.P. & Others on 11 July, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 17506 of 2001
 

 
Petitioner :- Masroor Ahmed
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.A. Lari,R.K.Srivastava
 
Counsel for Respondent :- C.S.C.,S.K.Gupta
 

 
Hon'ble Anjani Kumar Mishra,J.

List correctly showing the name of Sri Shyam Krishna Gupta as counsel for the respondent, in the next cause list.

Order Date :- 11.7.2013

Priyanka

 

 

 
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