Smt. Sunita Devi And 2 Others vs Ravindra Kumar And Another
2013 Latest Caselaw 4044 ALL

Citation : 2013 Latest Caselaw 4044 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

Smt. Sunita Devi And 2 Others vs Ravindra Kumar And Another on 11 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 885 of 2013
 

 
Appellant :- Smt. Sunita Devi And 2 Others
 
Respondent :- Ravindra Kumar And Another
 
Counsel for Appellant :- S.K. Srivastava,V.K. Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put-up as fresh before the appropriate Bench on 17th July, 2013.

Order Date :- 11.7.2013

Priyanka

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