Smt. Swarn Lata Mandal vs Roop Kumar Mandal
2013 Latest Caselaw 4036 ALL

Citation : 2013 Latest Caselaw 4036 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

Smt. Swarn Lata Mandal vs Roop Kumar Mandal on 11 July, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- FIRST APPEAL No. - 414 of 2013
 

 
Appellant :- Smt. Swarn Lata Mandal
 
Respondent :- Roop Kumar Mandal
 
Counsel for Appellant :- Ram Krishna Koli
 

 
Hon'ble Pankaj Mithal,J.

Admit.

Issue notice by registered post.

Order Date :- 11.7.2013

SKS

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