Suresh Chandra Sharma & Another vs D.I.O.S., Aligarh & Others
2013 Latest Caselaw 4029 ALL

Citation : 2013 Latest Caselaw 4029 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

Suresh Chandra Sharma & Another vs D.I.O.S., Aligarh & Others on 11 July, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 41252 of 2002
 

 
Petitioner :- Suresh Chandra Sharma & Another
 
Respondent :- D.I.O.S., Aligarh & Others
 
Counsel for Petitioner :- Divakar Rai Sharma,K.N. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri Divakar Rai Sharma, learned counsel for the petitioner.

Order Date :- 11.7.2013

Priyanka

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