Citation : 2013 Latest Caselaw 4024 ALL
Judgement Date : 11 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 879 of 2013 Appellant :- Smt. Kamlesh And Another Respondent :- Iffco Tokiyo General Insurance Co. Ltd. And 3 Others Counsel for Appellant :- V.C. Dixit Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
Order on
Civil Misc. (Delay Condonation) Application No. 193235 of 2013
Issue notice on the aforementioned Delay Condonation Application.
Notice will be issued by Registered Post A.D. fixing 9th September, 2013.
Requisite steps will be taken by the learned counsel for the appellants within two weeks.
List this case on 9th September, 2013 for consideration of the aforementioned Delay Condonation Application.
Order Date :- 11.7.2013
Priyanka
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