Sinku Awasthi @ Sinku Tiwari ... vs State Of U.P.
2013 Latest Caselaw 4023 ALL

Citation : 2013 Latest Caselaw 4023 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

Sinku Awasthi @ Sinku Tiwari ... vs State Of U.P. on 11 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2589 of 2013
 

 
Applicant :- Sinku Awasthi @ Sinku Tiwari (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Awasthi
 
Counsel for Opposite Party :- Govt.Advocate
 
Hon'ble Ajai Lamba,J.

Supplementary affidavit has been filed in court, which is taken on record.

The State Counsel is to apprise the court whether the injured in this case has suffered any permanent physical disability or not.

List after three weeks.

Order Date :- 11.7.2013

A.Nigam

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