Citation : 2013 Latest Caselaw 3994 ALL
Judgement Date : 10 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL No. - 2983 of 2013 Appellant :- Dharmjeet Respondent :- State Of U.P. Counsel for Appellant :- Rajeev Pandey Counsel for Respondent :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
Heard learned counsel for the appellant and the learned AGA.
Admit.
Summon the lower court record.
List on 20th August, 2013 for consideration of prayer for bail.
In the meantime learned AGA shall file written objection under first proviso to Section 389(1) Cr.P.C.
Order Date :- 10.7.2013
Mustaqeem.
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