Smt. Shradha Singh vs Mr. Rakesh Kumar. Distt Basic ...
2013 Latest Caselaw 3979 ALL

Citation : 2013 Latest Caselaw 3979 ALL
Judgement Date : 10 July, 2013

Allahabad High Court

Smt. Shradha Singh vs Mr. Rakesh Kumar. Distt Basic ... on 10 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1734 of 2011
 

 
Applicant :- Smt. Shradha Singh
 
Opposite Party :- Mr. Rakesh Kumar. Distt Basic Edu., Officer. And Anr.
 
Counsel for Applicant :- Akhilesh Kumar Srivastava,Balram Yadav,K.M. Shukla
 
Counsel for Opposite Party :- Neeraj Chaurasia,Bagesh Shukla,Rajendra Prasad Verma
 
Hon'ble Ajai Lamba,J.

(C.M.A.No.97870 of 2011)

An application has been made for impleading the Committee of Management of the institution, where the petitioner is serving, with the plea that the petitioner has played a fraud on the writ court to get order dated 31.8.2010.

A similar application has been filed before the writ court also for recall of order dated 31.8.2010

List on 04.9.2013.

Order Date :- 10.7.2013

A.Nigam

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