Hari Nath And Another vs State Of U.P. & 3 Others
2013 Latest Caselaw 3958 ALL

Citation : 2013 Latest Caselaw 3958 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Hari Nath And Another vs State Of U.P. & 3 Others on 9 July, 2013

Bench: Devendra Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 36317 of 2013
 

 
Petitioner :- Hari Nath And Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Bhoopendra Nath Singh,Devendra Pratap Singh
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Devendra Pratap Singh,J.

Learned Standing counsel has accepted notice on behalf of respondent nos.1 to 3.

Issue notice to respondent no.4 by both modes returnable by the next date. Steps to be taken within a week.

All may file counter affidavit by the next date.

List in the week commencing 26th of August 2013.

Order Date :- 9.7.2013

PKG

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