Citation : 2013 Latest Caselaw 3945 ALL
Judgement Date : 9 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CONTEMPT No. - 887 of 2003 Applicant :- Indra Sen Singh And (2) Ors. Opposite Party :- Sri Rajneesh Gupta And (5) Ors. Counsel for Applicant :- A.R.Khan Counsel for Opposite Party :- R.K. Chaudhary Hon'ble Ajai Lamba,J.
On request of Sri Lalit Shukla, learned State Counsel, list this case on 22.7.2013 to show that order dated 11.10.2012 rendered in 793 (Cons.) of 2002 cannot be implemented, because of orders passed in two other writ petitions in regard to the same land.
Order Date :- 9.7.2013
A.Nigam
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