Smt. Ram Murti vs State Of U.P.
2013 Latest Caselaw 3922 ALL

Citation : 2013 Latest Caselaw 3922 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Smt. Ram Murti vs State Of U.P. on 9 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2059 of 2009
 

 
Appellant :- Smt. Ram Murti
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lalit Kumar Shukla,Rajiv Gupta
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. None appears on behalf of appellant in support of this appeal. The learned AGA is present.

List in ordinary course.

Order Date :- 9.7.2013

Mustaqeem.

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