Santosh Kumar vs State Of U.P.
2013 Latest Caselaw 3921 ALL

Citation : 2013 Latest Caselaw 3921 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Santosh Kumar vs State Of U.P. on 9 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2788 of 2013
 

 
Appellant :- Santosh Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.K. Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the appellant and the learned AGA.

Admit.

Summon the lower court record within a month.

List in the week commencing 12th August, 2013 for consideration of prayer for bail.

In the meantime learned AGA may file written objection under first proviso to Section 389(1) Cr.P.C.

Order Date :- 9.7.2013

Mustaqeem.

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