Citation : 2013 Latest Caselaw 3912 ALL
Judgement Date : 9 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CONTEMPT No. - 2249 of 2012 Applicant :- Surendra Kumar Pandey And Others Opposite Party :- Sri Deepak Singhal Principal Govtof Up.Irrigation Deptt.&Ors Counsel for Applicant :- Y.K. Mishra Hon'ble Ajai Lamba,J.
This petition is Dismissed vide my order of even date passed in Criminal Misc. Case No.2203 (C) of 2012, Ram Kishun & ors. v. Deepak Singhal & ors., and other connected matters.
For order see my order of date passed on separate sheets.
Order Date :- 9.7.2013
A.Nigam
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!