Shamim Ahmad vs J. Ravindra Gaur Presently ...
2013 Latest Caselaw 3897 ALL

Citation : 2013 Latest Caselaw 3897 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Shamim Ahmad vs J. Ravindra Gaur Presently ... on 9 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1433 of 2013
 

 
Applicant :- Shamim Ahmad
 
Opposite Party :- J. Ravindra Gaur Presently Working As S.S.P. Lucknow & Anr.
 
Counsel for Applicant :- Ambuj Kumar Bajpai,Mohit Jauhari
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List in the Month of September 2013.

Order Date :- 9.7.2013

A.Nigam

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