Usha Pandey And Anr. vs State Of U.P.& 6 Ors.
2013 Latest Caselaw 3894 ALL

Citation : 2013 Latest Caselaw 3894 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Usha Pandey And Anr. vs State Of U.P.& 6 Ors. on 9 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 21180 of 2013
 

 
Petitioner :- Usha Pandey And Anr.
 
Respondent :- State Of U.P.& 6 Ors.
 
Counsel for Petitioner :- Anuj Kumar,P.C.Singh
 
Counsel for Respondent :- C.S.C.,Manu Singh
 

 
Hon'ble Rajes Kumar,J.

Sri S.Pratap Singh, Advocate, states that he has filed counter affidavit on behalf of respondent no. 6 on 7.5.2013 along with stay vacation application. The counter affidavit is not on record. Office is directed to place the counter affidavit on record and list the matter in the next cause list i.e. on 16.7.2013 showing the name of Sri S.Pratap Singh as counsel for the respondent.

Till the next date of listing, interim order shall continue.

Order Date :- 9.7.2013

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