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Popram vs State Of U.P.
2013 Latest Caselaw 3891 ALL

Citation : 2013 Latest Caselaw 3891 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Popram vs State Of U.P. on 9 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- JAIL APPEAL No. - 864 of 2012
 

 
Appellant :- Popram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

List in the next cause list.

Order Date :- 9.7.2013

Mustaqeem.

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