Jalil vs Smt. Munni Devi And Others
2013 Latest Caselaw 3889 ALL

Citation : 2013 Latest Caselaw 3889 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Jalil vs Smt. Munni Devi And Others on 9 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 65178 of 2006
 

 
Petitioner :- Jalil
 
Respondent :- Smt. Munni Devi And Others
 
Counsel for Petitioner :- Ateeq Ahmad Khan
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Issue notice. The petitioner may take steps to serve the respondents by registered post.

Order Date :- 9.7.2013

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