Kamta Prasad Pandey vs State Of U.P. & Another
2013 Latest Caselaw 3871 ALL

Citation : 2013 Latest Caselaw 3871 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Kamta Prasad Pandey vs State Of U.P. & Another on 9 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 44 of 2009
 

 
Appellant :- Kamta Prasad Pandey
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Dileep Kumar Srivastava,A.P.Paul,Ajay Paul,B.B.Paul
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over at the request of the learned counsel for the appellant.

Order Date :- 9.7.2013

Mustaqeem.

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