Awdesh Kumar & 47 Ors. vs Deepak Singhal Prin. Secy. ...
2013 Latest Caselaw 3869 ALL

Citation : 2013 Latest Caselaw 3869 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Awdesh Kumar & 47 Ors. vs Deepak Singhal Prin. Secy. ... on 9 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 2680 of 2012
 

 
Applicant :- Awdesh Kumar & 47 Ors.
 
Opposite Party :- Deepak Singhal Prin. Secy. Irrigation Deptt. Lko. & Ors.
 
Counsel for Applicant :- Shiv Prakash Dhar Dubey
 

 
Hon'ble Ajai Lamba,J.

This petition is Dismissed vide my order of even date passed in Criminal Misc. Case No.2203 (C) of 2012, Ram Kishun & ors. v. Deepak Singhal & ors., and other connected matters.

For order see my order of date passed on separate sheets.

Order Date :- 9.7.2013

A.Nigam

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