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Rudresh Kumar Singh And Another vs Sri Raj Shekhar Singh D.I.O.S. ...
2013 Latest Caselaw 3857 ALL

Citation : 2013 Latest Caselaw 3857 ALL
Judgement Date : 9 July, 2013

Allahabad High Court
Rudresh Kumar Singh And Another vs Sri Raj Shekhar Singh D.I.O.S. ... on 9 July, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1439 of 2013
 

 
Applicant :- Rudresh Kumar Singh And Another
 
Opposite Party :- Sri Raj Shekhar Singh D.I.O.S. Distt. Sultanpur
 
Counsel for Applicant :- Mahendra Singh Rathore
 

 
Hon'ble Ajai Lamba,J.

Sri S.S. Sabi, learned State Counsel, accepts notice on behalf of respondent and prays for time.

Let this case be taken up with the Bunch, to be listed on 16.8.2013.

Order Date :- 9.7.2013

A.Nigam

 

 

 
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