Deepu Kumar Jatav @ Deepu vs State Of U.P.
2013 Latest Caselaw 3839 ALL

Citation : 2013 Latest Caselaw 3839 ALL
Judgement Date : 8 July, 2013

Allahabad High Court

Deepu Kumar Jatav @ Deepu vs State Of U.P. on 8 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1519 of 2013
 

 
Appellant :- Deepu Kumar Jatav @ Deepu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Piyush Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Counter affidavit as well as written objection filed today on behalf of State, are taken on record.

As prayed by the learned counsel for the appellant, list this case on 20th August, 2013.

Order Date :- 8.7.2013

Mustaqeem.

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