Smt. Sushila Devi And Others vs State Of U.P. And Others
2013 Latest Caselaw 3834 ALL

Citation : 2013 Latest Caselaw 3834 ALL
Judgement Date : 8 July, 2013

Allahabad High Court

Smt. Sushila Devi And Others vs State Of U.P. And Others on 8 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 9516 of 2006
 

 
Petitioner :- Smt. Sushila Devi And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Hari Bans Singh
 
Counsel for Respondent :- C.S.C.,Ramesh Upadhyaya
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the respondent Nos. 1, 2 and 3 , the case is directed to be listed on 12th August, 2013 so as to enable him to produce the record of the Urban Land Ceiling proceedings in respect of the lands in question.

Order Date :- 8.7.2013

Priyanka

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