Sachin vs State Of U.P. And Others
2013 Latest Caselaw 3828 ALL

Citation : 2013 Latest Caselaw 3828 ALL
Judgement Date : 8 July, 2013

Allahabad High Court

Sachin vs State Of U.P. And Others on 8 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 20392 of 2006
 

 
Petitioner :- Sachin
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rajesh Kumar Gupta,Rakesh Kr.Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned counsel for the petitioner, the case is passed over for the day.

Order Date :- 8.7.2013

Priyanka

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