Sunita vs Jyoti And Another
2013 Latest Caselaw 3809 ALL

Citation : 2013 Latest Caselaw 3809 ALL
Judgement Date : 8 July, 2013

Allahabad High Court

Sunita vs Jyoti And Another on 8 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2338 of 2013
 

 
Applicant :- Sunita
 
Opposite Party :- Jyoti And Another
 
Counsel for Applicant :- Dharmendra Pratap Singh
 

 
Hon'ble Rajes Kumar,J.

This contempt petition is assigned to Hon'ble Mr. Justice Krishna Murari and has been wrongly placed before me.

Put up as fresh on 15.7.2013 before Hon'ble Mr. Justice Krishna Murari.

Order Date :- 8.7.2013

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